Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Jammu-Kashmir - Subsection Section 24(2)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018 (a)relinquish his office by giving in writing, to the Government, notice of not less than three months ; or