Supreme Court - Daily Orders
M/S Shivang Enterprises Thr. Partner ... vs Income Tax Officer 6(4) Lucknow on 5 January, 2015
Bench: Anil R. Dave, Shiva Kirti Singh
ITEM NO.32 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18433/2013
(Arising out of impugned final judgment and order dated 11/04/2013
in MB No.3009/2013 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench)
MS SHIVANG ENTERPRISES THR. PARTNER S.G. Petitioner(s)
VERSUS
INCOME TAX OFFICER 6(4),LUCKNOW Respondent(s)
(With interim relief and office report)
Date : 05/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Dr. Rakesh Gupta,Adv.
Ms. Poonam Ahuja,Adv.
Mr. Mukul Mathur,Adv.
For Mr. Ambhoj Kumar Sinha,Adv.
For Respondent(s) Ms. Pinky Anand,ASG
Mrs. Anil Katiyar,Adv.
Mr. Rupesh Kumar,Adv.
Ms. Shirin Khajuria,Adv.
Ms. Tanvi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final disposal on a Non-miscellaneous day in the month of May, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.01.07 12:10:08 IST Reason: