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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(v) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(v)induces or attempts to induce a candidate or elector to believe that he, or any person in whom he is interested, will become, or will be rendered an object of divine displeasure or spiritual censure;