Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39A(3)] [Section 39A] [Entire Act]

Bombay Presidency - Subsection

Section 39A(3)(iii) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(iii)in the case of category (d), be ceases to be subject to such physical or mental disability ; and