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State of Rajasthan - Section

Section 32 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

32. Scale of pay.

- The pay scales admissible to the members of the service shall be such as may be [specified] [Substituted by Dated 13-9-1983, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 20-10-1983, Page 121] by the Government from time to time by a Notification in the Official Gazette.