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State of Uttarakhand - Section

Section 15 in Uttaranchal Service of Junior Engineers (Group 'C') Minor-Irrigation (Irrigation Department) Rules, 2003

15. Procedure for direct recruitment.

(1)For direct recruitment the Head of Department shall constitute a Selection Committee as follows :
(i) Chief Engineer in-charge of the establishment ... Chairman
(ii) Senior Staff Officer (H.O.D.) ... Member
(iii) Superintending Engineer (Karmik) ... Organizer
If any member of the above Committee is not from Schedule Caste/Tribe, then a member as nominated by the Appointing Authority shall be from Schedule Caste/Tribe, who should not be below one rank.
(2)Chairman of the Committee shall invite the applications, by publishing the advertisement in the newspapers, from such candidates who possess the qualification as specified in Appendix and whose names are enrolled in the various Offices of Employment Exchange in Uttaranchal.
(3)No candidate shall be admitted to the examination unless he holds a certificate of admission issued by the Selection Committee.
(4)A Selection Committee shall conduct a written examination in the following subjects :
(A) Subjects of concern branch of engineering ... 50 Marks
(B) General Knowledge ... 20 Marks
(C) General Hindi ... 20 Marks
(D) Interview ... 10 Marks
  Total 100 Marks
(5)The Committee shall invite the candidate for interview who have qualified the written examination and marks obtained in interview shall be added to marks obtained in written examination.
(6)The Selection Committee shall prepare a list in the order of their proficiency as disclosed by the aggregate of marks obtained by each candidate at the written examination and interview and recommend such number of candidates as they consider fit for appointment. If two or more candidates obtained equal marks in the aggregate, the name of the candidate obtaining higher marks in the written examination shall be placed higher in the list. The number of names in the list shall be larger (but not larger by more than 25 percent) than the number of vacancies. The Selection Committee shall forward the list to the Appointing Authority.