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Chattisgarh High Court

State Of Chhattisgarh vs Smt. Manju Bhagat 6 Mac/229/2018 Iffco ... on 20 February, 2018

                            HIGH COURT OF CHHATTISGARH, BILASPUR

                                                Order Sheet

                                          MAC No. 309 of 2018

                        State of Chhattisgarh Versus Smt. Manju Bhagat & Ors.




20.02.2018

Shri Syed Majid Ali, Dy.G.A. for State.

The State counsel prays for two weeks' time to remove the defaults. As prayed, two weeks' time is granted to remove the defaults failing which the appeal shall automatically stand dismissed without further reference to the Board.

Sd/-

(P. Sam Koshy) JUDGE Sumit