Supreme Court - Daily Orders
Balwant Kaur Rajendra Singh Khanduja vs Rajendra Singh Amrik Singh Khanduja on 19 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (C) NO. 570 OF 2014
BALWANT KAUR RAJENDRA SINGH KHANDUJA Petitioner(s)
VERSUS
RAJENDRA SINGH AMRIK SINGH KHANDUJA Respondent(s)
O R D E R
Learned counsel appearing for the petitioner submits that he does not want to press this Transfer Petition.
In view of the submission made, the Trasfer Petition is dismissed as not pressed.
.......................... J. (PINAKI CHANDRA GHOSE) .......................... J. (ROHINTON FALI NARIMAN) New Delhi;
January 19, 2017.
Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.01.25 16:57:14 IST Reason: ITEM NO.8 COURT NO.6 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 570/2014 BALWANT KAUR RAJENDRA SINGH KHANDUJA Petitioner(s) VERSUS RAJENDRA SINGH AMRIK SINGH KHANDUJA Respondent(s)
(with appln. (s) for stay and office report) Date : 19/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Petitioner(s) Mr. Vikas Mahajan, Adv.
Mr. Vishal Mahajan, Adv.
Mr. Arun Singh, Adv.
Mr. Vinod Sharma, Adv.
Ms. Anuradha Mutatkar, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel appearing for the petitioner submits that he does not want to press this Transfer Petition. In view of the submission made, the Trasfer Petition is dismissed as not pressed in terms of the signed order. Pending application stands disposed of.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
Court Master Court Master
(Signed order is placed on the file)