Bombay High Court
Ramdas Athawale vs Charity Commissioner Dharmaday Ayukt ... on 14 February, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 35828 OF 2023
Ramdas Athawale ....PETITIONER
V/S
Charity Commissioner Dharmaday Ayukt ....RESPONDENT
Bhavan Mr. Ankit Tiwari for Petitioner.
Mr. Milind More, Addl. G.P. with Mr. Himanshu Takke, A.G.P for Res. / State.
( Mentioned Out of Turn ).
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 14th February, 2024 P.C. :
At the request of learned counsel for the Petitioner , stand over to 28/02/2024 .
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 14/02/2024 ::: Downloaded on - 15/02/2024 21:42:47 :::