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Bombay High Court

Ramdas Athawale vs Charity Commissioner Dharmaday Ayukt ... on 14 February, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                  Board Sr.No.:-36

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 35828 OF 2023

 Ramdas Athawale                                           ....PETITIONER
            V/S
 Charity Commissioner Dharmaday Ayukt                    ....RESPONDENT

Bhavan Mr. Ankit Tiwari for Petitioner.

Mr. Milind More, Addl. G.P. with Mr. Himanshu Takke, A.G.P for Res. / State.

( Mentioned Out of Turn ).

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 14th February, 2024 P.C. :

At the request of learned counsel for the Petitioner , stand over to 28/02/2024 .
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