Section 16 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
16. Authorities of the Institute.
- The following shall be the authorities of the Institute, namely:-(a)Governing Body;(b)Academic Board:(c)Finance Committee;(d)Selection Committee for appointment of Professors and Heads of Departments of the Institute:(e)Selection Committee for appointment of teachers other than those specified in clause (d);(f)Such other authorities as may be declared in the rules to be authorities of the Institute.
