Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 77 in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 77. Period of license. - The period of dealer license shall be valid for a calendar year and shall expire on the 31st December of every year.
