Custom, Excise & Service Tax Tribunal
Navinchandra Purushottambhai ... vs Bhavnagar on 7 June, 2023
Customs, Excise & Service Tax Appellate Tribunal
West Zonal Bench At Ahmedabad
REGIONAL BENCH- COURT NO.3
Excise Appeal No.1019 of 2009- DB
(Arising out of OIO-31/BVR/COMMISSIONER/2009 dated 31/03/2009 passed by
Commissioner of Central Excise-BHAVNAGAR)
Navinchandra Purushottambhai Dholakia ........Appellant
Niranjanbhai Dholakia Marg,
Sihor, Gujarat
VERSUS
C.C.E. & S.T.-Bhavnagar .......Respondent
Plot No.6776/B-1...Siddhi Sadan, Narayan Upadhyay Marg, Beside Gandhi Clinic, Near Parimial Chowk, Bhavnagar, Gujarat- 364001 APPEARANCE:
Shri, Paresh Dave, Advocate for the Appellant Shri, G. Kirupanandan, Assistant Commissioner(AR) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. C L MAHAR DATE OF HEARING: 21.02.2023 DATE OF DECISION: 07.06.2023 The appeal is disposed of. For order, see order of date in Excise Appeal No. 1018 of 2009.
(Dictated and pronounced in the open court) (RAMESH NAIR) MEMBER (JUDICIAL) (C L MAHAR) MEMBER (TECHNICAL) Raksha