Jharkhand High Court
Rajesh Kumar vs State Of Jharkhand And Anr on 16 June, 2022
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND, RANCHI
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Cr.M.P. No. 2319 of 2021
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Rajesh Kumar Vs State of Jharkhand and Anr.
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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5/16.06.2022 Let this matter be listed on 25.07.2022.
Interim order dated 25.02.2022 shall remain in force till next date.
( Sanjay Kumar Dwivedi, J.) SI/