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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in Gujarat Educational Innovations Commission Act, 2009

(1)The Commission shall meet at such time and at such place and shall, subject to sub-sections (2) and (3), observe such rules of (procedure with regard to transaction of its business at the meetings as may be provided by regulations:Provided that the Commission shall meet at least once in every month.