Supreme Court - Daily Orders
The Royal Bank Of Scotland N.V vs Cce Noida on 8 May, 2014
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ITEM NO.601(MM) COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).12901/2014
(From the judgement and order dated 28/04/2014 in CEA No.693/2012 of
The HIGH COURT OF JUDICATURE AT ALLAHABAD)
THE ROYAL BANK OF SCOTLAND N.V Petitioner(s)
VERSUS
CCE NOIDA Respondent(s)
(With prayer for interim relief)
Date: 08/05/2014 This Petition was called on for mentioning today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Tarun Gulati,Adv.
Mr. Kishore Kunal,Adv.
Mr. Shashi Mathews,Adv.
Mr. R.Chandrachud,Adv.
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
Issue notice on the special leave petition. Tag with Special Leave Petition (C) No. CC..709/2012.
(SUMAN WADHWA) (SNEH LATA SHARMA)
AR-cum- PS COURT MASTER