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Supreme Court - Daily Orders

The Royal Bank Of Scotland N.V vs Cce Noida on 8 May, 2014

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ITEM NO.601(MM)                        COURT NO.13                  SECTION III


                S U P R E M E        C O U R T   O F    I N D I A
                                  RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).12901/2014

(From the judgement and order dated 28/04/2014 in CEA No.693/2012 of
The HIGH COURT OF JUDICATURE AT ALLAHABAD)

THE ROYAL BANK OF SCOTLAND N.V                               Petitioner(s)

                     VERSUS

CCE NOIDA                                                    Respondent(s)

(With prayer for interim relief)

Date: 08/05/2014         This Petition was called on for mentioning today.

CORAM :
            HON’BLE MR. JUSTICE DIPAK MISRA
            HON’BLE MR. JUSTICE S.A. BOBDE


For Petitioner(s)          Mr.    Tarun Gulati,Adv.
                           Mr.    Kishore Kunal,Adv.
                           Mr.    Shashi Mathews,Adv.
                           Mr.    R.Chandrachud,Adv.
For Respondent(s)

            UPON being mentioned by counsel the Court made the following
                                    O R D E R

Issue notice on the special leave petition. Tag with Special Leave Petition (C) No. CC..709/2012.





             (SUMAN WADHWA)                   (SNEH LATA SHARMA)
              AR-cum- PS                        COURT MASTER