Supreme Court - Daily Orders
Bhagwati Developers Pvt.Ltd. Co. vs Peerless Gen.Fin.& Invest.Co.Ltd. . on 12 May, 2014
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ITEM NO.17 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL.) NO(s). 690 OF 2014
BHAGWATI DEVELOPERS PVT.LTD. CO. Petitioner(s)
VERSUS
PEERLESS GEN.FIN.& INVEST.CO.LTD. & ORS. Respondent(s)
(With appln(s) for permission to file additional documents and
office report )
Date: 12/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE A.K. SIKRI
[VACATION BENCH]
For Petitioner(s) Mr. Ranjeet Kumar, Sr. Adv.
Mr. Ajay Bansal, Adv.
Mr. Ansar Ahmad Chaudhary,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Mr. Ranjeet Kumar, learned senior counsel for the petitioner seeks withdrawal of Transfer Petition.
Transfer Petition is permitted to be withdrawn and it is dismissed as such.
(Pardeep Kumar) (M.S. Negi)
AR-cum-PS Assistant Registrar