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Supreme Court - Daily Orders

Bhagwati Developers Pvt.Ltd. Co. vs Peerless Gen.Fin.& Invest.Co.Ltd. . on 12 May, 2014

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ITEM NO.17                     COURT NO.2                 SECTION XVIA


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

TRANSFER PETITION (CIVIL.) NO(s). 690 OF 2014

BHAGWATI DEVELOPERS PVT.LTD. CO.                            Petitioner(s)

                     VERSUS

PEERLESS GEN.FIN.& INVEST.CO.LTD. & ORS.                    Respondent(s)

(With appln(s) for       permission    to   file   additional     documents   and
office report )


Date: 12/05/2014      This Petition was called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE A.K. SIKRI
                               [VACATION BENCH]


For Petitioner(s)        Mr. Ranjeet Kumar, Sr. Adv.
                         Mr. Ajay Bansal, Adv.
                         Mr. Ansar Ahmad Chaudhary,Adv.


For Respondent(s)

               UPON hearing counsel the Court made the following
                                   O R D E R

Mr. Ranjeet Kumar, learned senior counsel for the petitioner seeks withdrawal of Transfer Petition.

Transfer Petition is permitted to be withdrawn and it is dismissed as such.

             (Pardeep Kumar)                             (M.S. Negi)
                AR-cum-PS                            Assistant Registrar