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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Meghalaya - Subsection

Section 74(1)(c) in The Meghalaya Police Act, 2010

(c)a person with a minimum of 10 years of experience either as judicial officer, practicing advocate in High Court or a professor of law or a retired officer with experience in public administration.