Gujarat High Court
Vimalchand G Kothari vs Income Tax Officer....Opponent(S) on 19 July, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, A.J. Shastri
O/TAXAP/484/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 484 of 2013
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VIMALCHAND G KOTHARI....Appellant(s)
Versus
INCOME TAX OFFICER....Opponent(s)
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Appearance:
MR MANISH J SHAH, ADVOCATE for the Appellant(s) No. 1
MRS MAUNA M BHATT, ADVOCATE for the Opponent(s) No. 1
NOTICE SERVED for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 19/07/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Dismissed as not pressed.
(AKIL KURESHI, J.) (A.J. SHASTRI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Jul 25 06:20:41 IST 2016