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Gujarat High Court

Vimalchand G Kothari vs Income Tax Officer....Opponent(S) on 19 July, 2016

Author: Akil Kureshi

Bench: Akil Kureshi, A.J. Shastri

                   O/TAXAP/484/2013                                              ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                  TAX APPEAL NO. 484 of 2013

         ==========================================================
                             VIMALCHAND G KOTHARI....Appellant(s)
                                          Versus
                              INCOME TAX OFFICER....Opponent(s)
         ==========================================================
         Appearance:
         MR MANISH J SHAH, ADVOCATE for the Appellant(s) No. 1
         MRS MAUNA M BHATT, ADVOCATE for the Opponent(s) No. 1
         NOTICE SERVED for the Opponent(s) No. 1
         ==========================================================

             CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                    and
                    HONOURABLE MR.JUSTICE A.J. SHASTRI

                                       Date : 19/07/2016


                                        ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI)   Dismissed as not pressed.

(AKIL KURESHI, J.) (A.J. SHASTRI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Jul 25 06:20:41 IST 2016