Section 2(1)(a) in The Bombay Nursing Council (Reorganisation) Order, 1962.

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Act" means the Bombay Nurses, Mid wives and Health Visitors Act, 1954 (Bombay Act 14 of 1954):

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