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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(1) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(1)No person shall enter and carryout any research work, survey soil testing and collection of a part/whole flora and fauna sample from any of the site of designated area without obtaining prior permission for the purpose from the concerned Deputy Commissioner.