M/S Esso Eastern Incorporated Co. vs Commissioner Of Sales Tax on 19 August, 2014

[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S Esso Eastern Incorporated Co. vs Commissioner Of Sales Tax on 19 August, 2014

1

Miscellaneous Civil Case No.35/2007
19.08.2014

None for the parties. Dismissed for want of prosecution. (Shantanu Kemkar) (Mool Chand Garg) Judge Judge Pithawe RC