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Lok Sabha Debates

Introduction Of The Regional Rural Banks (Amendment) Bill, 2013. on 22 April, 2013

> Title: Introduction of the Regional Rural Banks (Amendment) Bill, 2013.

 

THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI NAMO NARAIN MEENA):  Madam, on behalf of my senior colleague, Shri P. Chidambaram, I beg to move for leave to introduce a Bill further to amend the Regional Rural Banks Act, 1976.

MADAM SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the Regional Rural Banks Act, 1976. ” The motion was adopted.
MADAM SPEAKER: The Minister may now introduce the Bill.
SHRI NAMO NARAIN MEENA: Madam, I introduce** the Bill.
 … (Interruptions)
   
MADAM SPEAKER: What is this going on?
… (Interruptions)
 
MADAM SPEAKER: The House stands adjourned to meet again at 2 p.m. 12.10 hrs The Lok Sabha then adjourned till Fourteen of the Clock.
   
14.00 hrs The Lok Sabha re-assembled at Fourteen of the Clock.
 

(Mr. Deputy-Speaker in the Chair) … (Interruptions)

 

14.0 ¼  hrs At this stage, Shri Ganesh Singh, Shri Kalyan Banerjee, Shri Ram Chandra Dome and some other hon. Members came and stood on the floor near the Table.

   

… (Interruptions)