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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3) in THE DELHI URBAN ART COMMISSION ACT, 1973

(3)Without prejudice to the provisions contained in sub-section (1) and sub-section (2), theCommission may suo motu promote and secure the development, re-development or beautification of anyareas in Delhi in respect of which no proposals in that behalf have been received from any local body.