Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 26 in The Orissa Excise Rules, 1965 26. Conditions for import or transport of bhang. - Bhang may be imported and transported under conditions similar to those laid down in Rule 23 and 24 respectively.
