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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Gujarat - Subsection

Section 57B(2)(b) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(b)from the date of the commencement of the Gujarat Tenancy Law (Defence Personnel) (Amendment) Act, 1965 (Gujarat 24 of 1965) whichever event occurs later.