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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2)(B) in The High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006

(B)The word 'Court' shall mean the High Court of Judicature for Rajasthan and the Courts subordinate thereto.