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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(b) in Rajasthan Public Procurement Rules, 2012

(b)This MIS shall cover the entire procurement cycle and incorporate performance targets set for various processes. Over a period of time, this shall allow for meaningful analysis of the ability of the procurement framework to deliver the desired outcomes. This shall also ensure efficiency as well as transparency in the procurement system. All the goods, works and services procured shall form part of the MIS. This shall also help facilitate the post procurement audit and fiduciary reviews.