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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)the original and four copies of the bye-laws of the proposed co-operative as adopted by such general body;