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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(d) in The Goa Rehabilitation Board Act, 2006

(d)all questions at any meeting shall be decided by a majority of the votes of the members present and voting and in the case of an equality of votes, the Chairman, or in his absence, the person presiding, shall exercise a casting vote;