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[Cites 0, Cited by 0] [Section 39A(4)] [Section 39A] [Entire Act]

State of Rajasthan - Subsection

Section 39A(4)(vi) in Rajasthan Co-operative Societies Rules, 2003

(vi)such other class of societies, on the recommendation of the Board mentioned in sub-rule (1), may be notified by the State Government for this purpose.