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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13A(3) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(3)Sub-regulation (1) shall have effect irrespective of whether the foreign institutional investor exercises discretion in respect of funds of the subaccount or not.]