Meghalaya High Court
Tura Law College & Anr. vs . Smti Marbina R. Marak & Anr. on 19 November, 2019
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 07
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018
Date of Order: 19.11.2019
Tura Law College & Anr. Vs. Smti Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner(s) : Ms. B. Kharwanlang, Adv.
For the Respondent(s) : Mr. R. Kar, Adv.
At the request of learned counsel for the petitioner, list this matter after 1(one) week to enable her to seek instructions from the petitioner.
JUDGE Meghalaya 19.11.2019 "V. Lyndem PS"