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Union of India - Section

Section 74 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

74. Amendment of Act 39 of 1987.-In section 12 of the Legal Services Authorities Act, 1987, for clause (d), the following clause shall be substituted, namely:-

"(d) a person with disability as defined in clause (i) of section 2 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995;".