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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(e) in U.P. Self-Financed Independent Schools (Fee Regulation) Act, 2018

(e)a parent of Parent Teachers Association of a School situated in the district nominated by the District Magistrate - Member