Himachal Pradesh High Court
Niranjan Singh vs State Of Hp & Others on 8 December, 2025
Niranjan Singh versus State of HP & Others CWPOA No.193 of 2019 .
08.12.2025. Present: Mr. Vipul Mehta, Proxy Counsel, for the petitioner.
Mr. Navlesh Verma, Additional Advocate General, for the respondents-State.
of On joint request of Learned Proxy Counsel/State Counsel, list the matter after four weeks.
rt (Ranjan Sharma) December 08, 2025 Judge [Shivender] ::: Downloaded on - 09/12/2025 20:35:49 :::CIS