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Union of India - Section

Section 87 in The Transport Of Animals Rules, 1978

87. Health certificate .-(1) A valid health certificate by a veterinary doctor to the effect that the pigs are in a fit condition to travel by rail or road and are not suffering from infectious or contagious or parasitic disease shall accompany each consignment in the transport of pigs by rail or road.

(2)In the absence of a certificate under sub-rule (1) the carrier shall refuse to accept the consignment for transport.
(3)The certificate under sub-rule (1) shall be in a form specified in Schedule K.