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Andhra Pradesh High Court - Amravati

Smt. B.Madhu And Others vs Nvs Prasada Varma on 26 February, 2026

APHC010525952025
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                       [3331]
                          (Special Original Jurisdiction)

           THURSDAY,THE TWENTY SIXTH DAY OF FEBRUARY
                 TWO THOUSAND AND TWENTY SIX

                                 PRESENT

         THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                     CONTEMPT CASE NO: 2819/2025

Between:

Smt. B.madhu and Others                                  ...PETITIONER(S)

                                    AND

Sri Anil Kumar Singhal and Others                       ...CONTEMNOR(S)

Counsel for the Petitioner(S):

   1. K R SRINIVAS

Counsel for the Contemnor(S):

   1. NVS PRASADA VARMA

The Court made the following:

      At request of learned counsel for the respondents, list the matter on

19.03.2026.

________________________ SUBBA REDDY SATTI, J SNI