Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 15 in The Uttarakhand Water Tax on Electricity Generation Act, 2012 15. Injuring the flow measuring device or any fitting. - No person shall willfully injure or cause to be injured, any device or any of the fittings of the device.
