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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Industries Service Rules, 1985

(3)If no eligible candidate of one group is found suitable by the Commission, the promotion quota of that group may be filled up by suitable candidates of other group on the recommendation of the Commission or as may be decided by Government in that behalf.