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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Daman and Diu - Subsection

Section 5(6)(d) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(d)such other matters as may, in the opinion of the Court, require to be taken into consideration in the interest of the beggar.