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State of Madhya Pradesh - Section

Section 30 in The M.P. Payment of Wages Rules, 1962

30. Presentation of documents.

(1)Applications or other documents relevant to an application may be presented in person to the authority at any time during hours to be fixed by the Authority, or may be sent to him by registered post.
(2)The Authority shall at once endorse, or cause to be endorsed, on each document the date of the presentation or receipt, as the case may be.