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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(2)(a) in Jharkhand Municipal Act, 2011

(a)relates to a public meeting or to an election to Parliament or the State Legislature or the municipality or any other local authority or to candidature in respect of such election, or