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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(2)(b) in Tamil Nadu Pension Rules, 1978

(b)The cash deposit to be taken or the amount of gratuity to be withheld shall not exceed the estimated amount of the outstanding dues plus twenty-five per cent thereof.