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State of Punjab - Section

Section 7 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

7. Appointing authority and method of appointment.

(1)All appointments to the aided posts shall be made by the managing committee in the following manner :-
(i)Appointing authority shall advertise in both English and vernacular daily newspapers in the State, vacancy or vacancies to be filled in by giving full particulars thereof including the requisite qualifications, number of vacancies to be filled in and the last date by which the applications may be submitted;
(ii)the recommendations for appointment of the candidates shall be made by a sub-committee consisting of five members of the managing committee.
(2)The members of the sub-committee shall be appointed by the managing committee.