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Madhya Pradesh High Court

Sez Indore Limited Acting Thru. Shri ... vs Additional Commissioner Of Income Tax ... on 21 March, 2017

RP-109-2017

(SEZ INDORE LIMITED ACTING T HRU. SHRI SARVESH SHRIVASTA VA Vs ADDITIONAL
COMMISSIONER OF INCOME TAX (RANGE 3))

21-03-2017

Learned counsel for the petitioner prays for listing of the matter on 27.03.2017.

Prayer is allowed.

List the matter on 27.03.2017. (S.C.SHARMA) (RAJEEV KUMAR DUBEY) JUDGE JUDGE