Madhya Pradesh High Court
Sez Indore Limited Acting Thru. Shri ... vs Additional Commissioner Of Income Tax ... on 21 March, 2017
RP-109-2017 (SEZ INDORE LIMITED ACTING T HRU. SHRI SARVESH SHRIVASTA VA Vs ADDITIONAL COMMISSIONER OF INCOME TAX (RANGE 3)) 21-03-2017
Learned counsel for the petitioner prays for listing of the matter on 27.03.2017.
Prayer is allowed.
List the matter on 27.03.2017. (S.C.SHARMA) (RAJEEV KUMAR DUBEY) JUDGE JUDGE