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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Anusandhan National Research Foundation Act, 2023

(3)The President of the Governing Board may nominate or appoint the following Members to the Governing Board, namely:—
(a)not exceeding two Members from the Prime Minister's Science, Technology and Innovation Council;
(b)not exceeding five Members from business organisation or industry;
(c)one Member from the field of humanities and social sciences;
(d)not exceeding two Members from institutions engaged in scientific and technological research and development; and
(e)not exceeding six experts who have specialised knowledge in the areas of health, mathematical and physical sciences, biological sciences, engineering and technology, innovation and partnership, computer and information sciences, and engineering.