Calcutta High Court
Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 26 July, 2022
Author: Shampa Sarkar
Bench: Shampa Sarkar
OD-8
ORDER SHEET
IA No. CA/3/2022
In
CP/128/1989
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
REGIONAL PROVIDENT FUND COMMISSIONER, WB
Versus
SAMNUGGUR JUTE FACTORY & ANR.
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date : 26th July, 2022.
Appearance:
Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dev, Adv.
Mr. Varun Kothari, Adv.
For the petitioner.
The Court :- The petitioner does not want to proceed with the application.
IA No. CA/3/2022 is dismissed as withdrawn.
The written instruction is taken on record.
(SHAMPA SARKAR, J) snn.