Delhi High Court - Orders
In The Matter Of Lakshmiji Sugar Mills ... vs + Co.Pet. 260/2005 In The Matter Of ... on 14 May, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~CP-23, CP-24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 104/2003
IN THE MATTER OF LAKSHMIJI SUGAR MILLS LTD. Petitioner
+ CO.PET. 260/2005
IN THE MATTER OF LAKSHMIJI SUGAR MILLS CO. LTD.
..... Petitioner
Present: Mr.Ravi Sikri, Sr.Adv. with Mr.Sunil Mund, Adv. for
Lakshmiji Sugar Mills Co.Ltd.
Mr.P.S.Bindra, Adv. and mr.Vinayak Marwah, Advs. for respondent
No.3.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.05.2019 CA 1146/2014 (restoration) in CO.PET. 104/2003 CA No.2244/2013 & CA Nos. 131-133/2019 in Co.Pet.260/2005 At joint request, list on 12.09.2019.
JAYANT NATH, J MAY 14, 2019 n