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State of Tamilnadu - Section

Section 28 in The Tamil Nadu Catering Establishments Rules, 1959

28. [] [Re-numbered by S.R.O. No. A-1/76, dated the 30th December, 1975.] Living or sleeping quarters.

- None of the operations connected with a catering establishment shall be conducted or carried on in any room used as living or sleeping quarters of employees.