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State of Haryana - Section

Section 6 in Haryana Municipal Building Bye-laws 1982

6. Colouring the plan.

- The colours to be used in the plans shall be as specified in the following table :-
Item Site Plan   Building Plan
Existing work White Plan   Blue Print White Plan   Blue Print
Black outline White Black White
Proposed work Red filled in Red Red Red
Drainage and Sewerage work Red dotted Red dotted Red dotted Red dotted
Water-supply work Black dotted Black dotted Black dotted Black dotted
Work proposed to be dismantled Yellow hatchet Yellow hatchet Yellow hatchet Yellow hatchet
Open spaces No colour No colour ... ...
Plot lines Thick black Thick black ... ...
Permissible Thick dotted Thick dotted ... ...
Building lines Black Black ... ...
Existing streets Green Green ... ...
Future street, if any Green dotted Green dotted   ...
Work to be regularised or deviation made Red hatchet Red hatchet Red hatchet Red hatchet
*[Fire Safety Orange dotted Orange dotted Orange dotted Orange dotted.]
*Added by Haryana Government Notification No. S.O.1/H.A. 24/1973/Sections 201, 202 and 214/2000 dated 21st December, 2000.